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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(1)(iii) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(iii)to clear materials, trees, shrubs, plants and other things which have been taken down or cut pursuant to any provision of this Act or any regulation or other instrument made thereunder;