Section 2(1)(y) in Telangana Tenancy and Agricultural Lands Act, 1950
(y)"Year" means any year ending on the 30th day of June or on such other date as Government may, by notification in the [Official Gazette] [Substituted for the word 'Jarida' by the A.P Adaptation of Laws Order (A.P.A.O.), 1957.] appoint for any area;