Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Goa - Subsection Section 6A(9) in The Goa Entertainment Tax Act, 1964 (9)Any assessment made under this section shall be without prejudice to any penalty or prosecution for an offence, under this Act.
