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Custom, Excise & Service Tax Tribunal

Reliance Industries Ltd vs Designated Authority Directorate ... on 30 August, 2022

Author: Dilip Gupta

Bench: Dilip Gupta

      CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
                          NEW DELHI

                                      PRINCIPAL BENCH

                     ANTI DUMPING APPEAL No. 51830 OF 2021

             (Arising out of Final Findings No. 06/21/2019-DGTR dated 30.20.2020)


      M/s Reliance Industries Limited                              ......Appellant
      Reliance Industries Limited
      Maker Chambers-IV, Nariman Point
      Mumbai - 400 021 (India)

                                              versus

 1.   The Union of India
      Through the Secretary,
      Ministry of Finance,
      Department of Revenue,
      North Block, New Delhi-110001

 2.   Designated Authority, Directorate
      General of Anti-Dumping and Allied Duties
      Ministry of Commerce & Industry
      Parliament Street, Jeevan Tara
      Building, 4th Floor, New Delhi-110001

3.    Indian Synthetic Rubber Private Limited
      1st Floor, Tower 3, IGL Complex,
      Plot No-2b, Sector-126,
      Noida, Uttar Pradesh-201304

 4.   Government of Republic of Korea
      Ministry of Trade, Industry and Energy,
      Government of the Republic of Korea
      402 Hannuri-Daero,
      Sejong-SI, 30118, Republic of Korea

 5.   Embassy of Republic of Korea in India
      9,Chandragupta Marg, Chanakyapuri Extension,
      Chanakyapuri,
      New Delhi-110021

 6.   Kumho Petrochemical Co. Ltd.
      East Wing 10-14th Floor,
      Signature Towers Seoul,
      100 Cheonggyecheon-Ro, Jung-Gu, Seoul,
      KOREA

7.    Posco International
      84-11, Namdaemunno 5 ga,
      Jung-gu, SEOUL
      KOREA

 8.   LG Corporation Ltd.
      128, Yeoui-daero, Yeongdeungpogu,
      Seoul, Korea

 9.   Pantos Logistics Co Ltd.
      58, Saemunan-ro, Jongnu-gu,
      Seoul-03184,
      KOREA RP
                                               2
                                                                   AD/51830/2021

 10. S&I Corporation Limited
      150, Magokjungang-ro,
      Gangseo-gu,
      Seoul - 07789
      KOREA RP


 11. Seetec Company Limited
      54, Dogkot 1-ro, Daesan-eup, Seosan-si,
      Chungcheongram-do ,
      31901, Korea RP

 12. Serveone Company Limited
      150, Magokjungang-ro, Gangseo-gu,
      SEOUL-07789, Korea RP

 13. LG Chem Ltd.
      LG Twin Towers, 128 Yeoui-daero,
      Yeongdeungpo-gu,
      Seoul, South Korea


  14.        CEAT Limited
           463, Dr. Annie Besant Road, Worli,
        MUMBAI-400030

 15. MRF LIMITED
      No. 114, Greams Road,
      Chennai -600006 (Tamil Nadu)


 16. JK Tyre and Industries Limited
      3 Bahadur Shah Zafar Marg,
      New Delhi

 17. Apollo Tyres Limited
      Apollo House, Plot No. 7, Sector-32,
      Institutional Area,
      Gurgaon- 122001

 18. Rishiroop Polymers Pvt Ltd.
      65, Atlanta Nariman Point,
       Mumbai-400021

19.   All India Rubber Industries Association
      601, Pramukh Plaza "B" Wing,
      485, Cardinal Gracious Road, Chakala, Andheri(E),
      Mumbai-400099

20.   Automotive Tyre Manufacturers Association
      PHD House, 4th Floor, Siri Institutional Area,
      Opp. Asian Games Village,
      New Delhi-110016                                      ......Respondents


      APPEARANCE:

      Ms. Reena Khair, Shri Rajesh Sharma, Ms. Shreya Dahiya, Shri Katham
      Shukla and Shri Subham Jaiswal, Advocates, for the appellant.

      Shri Ashish Chandra, Shri Anupal Dasgupta, and Surinkhla Gupta, Advocate for
      the Respondent
                                  3
                                                               AD/51830/2021

Shri Ameet Singh, Shri Mohit Yadav and Harjodh Singh, Shri Pranav Narang,
Shri Utkarsh Srivastava, Advocates for Designated Authority

Shri Rakesh Kumar, Authorised Representative for the Revenue


CORAM:

HON'BLE MR. JUSTICE DILIP GUPTA, PRESIDENT
HON'BLE MR. P.V. SUBBA RAO, MEMBER (TECHNICAL)
HON'BLE MS. RACHNA GUPTA MEMBER (JUDICIAL)


                                        DATE OF HEARING: 13.05.2022
                                       DATE OF DECISION: 30.08.2022

                                ORDER

The appeal is allowed. For order, see order of date passed in Anti-Dumping Appeal No. 51491 of 2021.

(JUSTICE DILIP GUPTA) PRESIDENT (P.V. SUBBA RAO) MEMBER (TECHNICAL (RACHNA GUPTA) MEMBER (JUDICIAL) Golay