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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in Regulation for the Import of Equine Species of Animals into India

(4)in the cases of (i) and (ii) of the requirement (3), swabs collected from prepuce, urethra, vagina and cervix, as the case may be, of the equines has been found negative for pathogenic micro-organisms, specifically Taylorella equigenitalis, by standard culture on two consecutive occasions at seven days interval during the pre-export quarantine;