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State of Odisha - Section

Section 10 in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

10. Method of direct recruitment.

- Direct recruitment to the post of District Judge shall be made by the High Court through a competitive examination which shall consist of two parts viz. - written test and interview conducted in the manner provided in these rules and in accordance with the syllabus as specified in Appendix 'B'.