Bombay High Court
Subhash S/O Shriram Ghate vs The Dist. Cooperative Election ... on 24 August, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2996 OF 2022
In
STAMP NO. OF
Subhash S/o Shriram Ghate ....PETITIONER
V/S
The Dist. Cooperative Election Officer-cum-dist.
....RESPONDENT
Dy. Registrar Of Coop. Society, Nagpur And Anr.
PURUSHOTTAM PATIL for Petitioner (FOR R 2) for Respondent CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE J DATE : 24th August, 2022 P.C. :
None present for the petitioner. S.O.after 4 weeks.Shri Gaurav Sengar Adv.h/f shri S.S.Ghate, Adv. for R-2. Shri N.R.Patil AGP for R-1.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 24/08/2022 ::: Downloaded on - 25/08/2022 14:14:59 :::