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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Bihar - Subsection

Section 138(i) in The Bihar and Orissa Local Self-Government Act, 1885

(i)prescribing forms for statements, estimates and accounts, and regulating the keeping, checking and publication of such accounts and the manner of periodical audit under Sections 54 and 55;