Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 9 in Tamil Nadu Local Bodies Delimitation Regulations, 2017

9. Functions of Delimitation Commission.

- Taking into consideration of the functions enumerated in section 4 of the Act, the Commission shall have to perform its functions on the final draft proposal on delimitation of territorial wards of Local Bodies. The Commission shall after due examination and verification of the correctness of the draft proposal of delimitation of wards, forward the same with its recommendation thereon to the Government for publication of the delimitation of territorial wards for Local Bodies, as required under the respective Acts for the time being in force.