Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 10 in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

10. Returns.

- Every recognised union shall submit such returns, in such form, to the election authority or such other officer as may be specified by order by the Chief Election Authority.