Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 616] [Entire Act] State of Uttar Pradesh - Subsection Section 616(i) in The General Rules (Civil), 1957 (i)As a general rule, no officer of Government should take part in any political movement or attend a political meeting, except when it is necessary for him to do so in the legitimate discharge of his official duties.
