Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 28A in The Punjab Passengers and Goods Taxation Rules, 1952 28A. [ - ] [See Punjab Government Notification No. 5994-E&T-53/564, dated 30th March, 1954.]
