Supreme Court - Daily Orders
Shaji Poulose vs The Institute Of Chartered Accountants ... on 15 February, 2024
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.101 COURT NO.12 SECTION XI-A
(PART HEARD)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER CASE (CIVIL) NO(S).29/2021
(Arising out of impugned final judgment and order dated 09-12-2020
in T.P.(C) No. No. 2849/2019 passed by the Supreme Court of India)
SHAJI POULOSE Petitioner(s)
VERSUS
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ORS. Respondent(s)
(IA No. 20988/2021 - CLARIFICATION/DIRECTION
IA No. 20975/2021 - INTERVENTION APPLICATION)
WITH
W.P.(C) No. 371/2021 (X)
(IA No. 41905/2021 - GRANT OF INTERIM RELIEF)
W.P.(C) No. 581/2021 (X)
(IA No. 63523/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 63519/2021 - GRANT OF INTERIM RELIEF)
T.C.(C) No. 70/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 48/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 51/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 60/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 67/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 57/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 68/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 53/2023 (XII)
Signature Not Verified
(FOR ADMISSION)
Digitally signed by
RADHA SHARMA
Date: 2024.02.15
17:42:40 IST
Reason:
T.C.(C) No. 76/2023 (XII)
(FOR ADMISSION)
1
T.C.(C) No. 58/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 71/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 81/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 50/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 61/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 59/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 66/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 47/2023 (XII)
T.C.(C) No. 54/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 49/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 79/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 52/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 82/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 72/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 56/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 73/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 55/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 77/2023 (XII)
(FOR ADMISSION)
2
T.C.(C) No. 64/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 63/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 75/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 62/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 74/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 86/2023 (IV-A)
(FOR ADMISSION)
T.C.(C) No. 84/2023 (IV-A)
(FOR ADMISSION)
T.C.(C) No. 87/2023 (IV-A)
(FOR ADMISSION)
T.C.(C) No. 85/2023 (IV-A)
(FOR ADMISSION)
T.C.(C) No. 83/2023 (IV-A)
T.C.(C) No. 88/2023 (XII-A)
(FOR ADMISSION)
T.C.(C) No. 38/2021 (XVI)
T.C.(C) No. 39/2021 (XVI)
T.C.(C) No. 37/2021 (XII)
T.C.(C) No. 36/2021 (XI-A)
T.C.(C) No. 35/2021 (XVI)
T.C.(C) No. 34/2021 (XII)
T.C.(C) No. 33/2021 (XII)
T.C.(C) No. 32/2021 (XII)
T.C.(C) No. 31/2021 (XI-A)
T.C.(C) No. 27/2021 (XII)
(IA No. 99253/2021 - APPROPRIATE ORDERS/DIRECTIONS)
3
T.C.(C) No. 28/2021 (XII)
W.P.(C) No. 272/2021 (X)
(IA No. 30042/2021 - STAY APPLICATION)
W.P.(C) No. 267/2021 (X)
(IA No. 155862/2023 - AMENDMENT OF THE PETITION
IA No. 29398/2021 - STAY APPLICATION)
W.P.(C) No. 186/2022 (X)
(FOR STAY APPLICATION ON IA 39258/2022
IA No. 39258/2022 - STAY APPLICATION)
T.C.(C) No. 30/2021 (XI-A)
W.P.(C) No. 670/2021 (X)
(IA No. 70218/2021 - STAY APPLICATION)
W.P.(C) No. 1084/2021 (X)
(IA No. 124730/2021 - GRANT OF INTERIM RELIEF)
W.P.(C) No. 1256/2021 (X)
(IA No. 148879/2021 - STAY APPLICATION)
W.P.(C) No. 1200/2021 (X)
(IA No. 141182/2021 - GRANT OF INTERIM RELIEF)
W.P.(C) No. 1360/2021 (X)
(IA No. 165238/2021 - GRANT OF INTERIM RELIEF
IA No. 165239/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
W.P.(C) No. 1291/2021 (X)
(IA No. 153247/2021 - STAY APPLICATION)
W.P.(C) No. 1295/2021 (X)
(IA No. 154245/2021 - STAY APPLICATION)
W.P.(C) No. 32/2022 (X)
(IA No. 7128/2022 - STAY APPLICATION)
W.P.(C) No. 833/2022 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 144358/2022
IA No. 144358/2022 - GRANT OF INTERIM RELIEF)
T.C.(C) No. 32/2023 (XII-A)
T.C.(C) No. 38/2023 (IV)
T.C.(C) No. 37/2023 (XI-A)
(FOR ADMISSION)
T.C.(C) No. 34/2023 (XI-A)
4
T.C.(C) No. 36/2023 (XI-A)
T.C.(C) No. 35/2023 (XI-A)
(FOR ADMISSION)
T.C.(C) No. 33/2023 (XI-A)
(FOR ADMISSION)
T.C.(C) No. 39/2023 (XVI)
T.C.(C) No. 69/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 78/2023 (XII)
(FOR ADMISSION)
Date : 15-02-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) Petitioner-in-person
Mr. P.S Patwalia, Sr. Adv.
Mr. Smarhar Singh, AOR
Mr. Jai Krishna Singh, Adv.
Mr. Kunal Sharma, Adv.
Mr. Vikas Chopra, Adv.
Ms. Shweta Kumari, Adv.
Mr. Rishi Raj, Adv.
Mr. Manoj Kumar, Adv.
Mr. Shubhendu Bhattacharyya, Adv.
Mr. Manish K. Bishnoi, AOR
Ms. Ila Shikhar Sheel, Adv.
Mr. Hitesh Lodwal, Adv.
Mr. Arjun Garg, AOR
Mr. Shobhit Jain, Adv.
Mr. Aakash Nandolia, Adv.
Ms. Sagun Srivastava, Adv.
Ms. Nisha Pandey, Adv.
Mr. Preetesh Kapur, Sr. Adv.
Mr. Nirmal Kumar Ambastha, AOR
Ms. Ashmita Bisarya, Adv.
Mr. Sanjay Dutt, Adv.
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
5
Mr. Rajkumar Pavothil, Adv.
Mr. Arun Poomulli, Adv.
Mr. Keshavraj Nair, Adv.
Mr. Harsh Vardhan Shah Shyam, Adv.
Mr. Davesh Kumar Sharma, Adv.
Ms. Ashu Jain, Adv.
Mr. Avinash Krishnakumar, Adv.
By Courts Motion, AOR
Mr. E. M. S. Anam, AOR
Mr. V. Giri, Sr. Adv.
Mr. M. S. Vishnu Sankar, Adv.
Mr. Ashwin Kumar D.S., Adv.
Ms. Aditi Anil Dani, Adv.
Mr. Rangasaran Mohan, Adv.
Ms. Surbhi Mehta, AOR
Mr. Ishan Roy Chowdhury, Adv.
Mr. Sukant Vikram, AOR
Mr. Pai Amit, AOR
Mr. Goutham Shivshankar, AOR
Mr. B.Ramana Kumar, Adv.
Mr. K. Paari Vendhan, AOR
Mr. Ragunatha Sethupathy.b, Adv.
Mr. S. Sabari Bala Pandian, Adv.
Mr. Manoj Kumar A., Adv.
Mr. Ebad Ur Rahman, Adv.
Mr. Anas Tanwir, AOR
Mr. Parijat Kishore, AOR
Mr. Sanyat Lodha, AOR
Mr. Ravi Raghunath, AOR
Mr. Nirmal Kumar Ambastha, Adv.
For Respondent(s) Mr. Arvind P. Datar, Sr. Adv.
Mr. Pramod Dayal, AOR
Mr. Nikunj Dayal, Adv.
Mr. K M Natraj, A.S.G.
Mr. Rupesh Kumar, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Piyush Beriwal, Adv.
Mr. Bhuvan Mishra, Adv.
Mr. Shivank Pratap Singh, Adv.
Mr. Prahlad Singh, Adv.
6
Mr. Shashank Bajpai, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. Amrish Kumar, AOR
Mr. K.M. Natraj, A.S.G.
Mr. Prahlad Singh, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Naman Tondon, Adv.
Mr. Rohit Khare, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Wills Mathews, Adv.
Mrs. Nanditta Batra, Adv.
Mr. Paul John Edison, Adv.
Mr. Dhanesh M Nair, Adv.
Mrs. Suja S Nair, Adv.
Ms. Alphy Thomas, Adv.
Mr. Rakesh Garg, Adv.
Mr. Ashish Gopal Garg, Adv.
Ms. Shweta Garg, AOR
UPON hearing the counsel the Court made the following
O R D E R
As the arguments in the cases are inconclusive, list on 21.02.2024 as Item No.101.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) 7