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[Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(6)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(a)may require the licensee to whom it relates (according to the circumstances of the case) to do, or not to do, such things as are specified in the order or which are of description so specified;