Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 389(1)] [Section 389] [Entire Act]

State of Gujarat - Subsection

Section 389(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)affixing of pipes on shafts for the purpose of ventilation of any drain or cesspool to any building or tree-under sub-section (1) of section 175;