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[Cites 0, Cited by 0] [Section 232(1)] [Section 232] [Entire Act]

Union of India - Subsection

Section 232(1)(b) in The Navy (Pension) Regulations, 1964

(b)Mobilised commissioned service in the Indian Naval Reserve/Indian Naval Volunteer Reserve or called up service as an officer of the late Army in India Reserve of officers or called up commissioned service in the Indian Air Force Volunteer Reserve;