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[Cites 0, Cited by 0] [Section 7D] [Entire Act]

State of Odisha - Subsection

Section 7D(1) in The Orissa Panchayat Samiti Election Rules, 1991

(1)The draft statement showing the division and reservation of Constituencies in the Samiti shall be prepared in Form No. 19 and published together with a notice in Form No. 20 inviting objections and suggestions from all persons interested, within a period of seven days from the date of such publication, who may submit his objection or suggestion in writing or may send the same to the Collector by post.