Allahabad High Court
Mohsin Raza Zaidi vs State Of U.P. And Others on 1 July, 2010
Bench: Vineet Saran, Ran Vi°Ai Singh
Court No. - 35 Case :- WRIT - A No. - 61573 of 2006 Petitioner :- Mohsin Raza Zaidi Respondent :- State Of U.P. And Others Petitioner Counsel :- Swarn Kumar SriVastaVa,Anil Kumar SriVastaVa,T.P. Singh Respondent Counsel :- C.S.C.,M.A. Qadeer Hon'ble Vineet Saran.J.
Hon'ble Ran Vi°ai Singh,J. List this case in the next cause list showing the name of Sri Pushpendra Singh as counsel for the respondent. Order Date :- 1.7.2010 Pratima