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Allahabad High Court

Mohsin Raza Zaidi vs State Of U.P. And Others on 1 July, 2010

Bench: Vineet Saran, Ran Vi°Ai Singh

Court No. - 35
Case :- WRIT - A No. - 61573 of 2006

Petitioner :- Mohsin Raza Zaidi

Respondent :- State Of U.P. And Others

Petitioner Counsel :- Swarn Kumar SriVastaVa,Anil Kumar SriVastaVa,T.P.
Singh

Respondent Counsel :- C.S.C.,M.A. Qadeer

Hon'ble Vineet Saran.J.

Hon'ble Ran Vi°ai Singh,J. List this case in the next cause list showing the name of Sri Pushpendra Singh as counsel for the respondent. Order Date :- 1.7.2010 Pratima