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Union of India - Section

Section 32 in The Science and Engineering Research Board Rules, 2010

32. Budget Estimates: Summary

  Item Budget (InRupees)
    1stYear 2ndYear 3rdYear Total
A. Recurring        
  1. Salaries/wages        
  2. Consumable        
  3. Travel        
  4. Other costs        
B. Equipment        
  Grandtotal (A+B)Total FEC*        
*FEC-Foreign Exchange ComponentForeign Exchange component (in US $) equivalent of rupee amount at the prevailing rates may be furnished.N.B.- Entries here should match with those given in Sections, 310 to 350; justification for each item is to be given in section following it that is Sections 311, 321, 331, 341 and 351.