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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(m) in The Delhi Water Board Act, 1998

(m)"drain" includes a sewer, a house drain, or a drain of any other description, a tunnel, a culvert, a ditch, a channel or any other device for carrying of sewage, offencive matter, polluted water, waste water, but not designed to carry rain water or subsoil water;