Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 12 in The Bhilsa Ramlila Fair Act, 1956

12. Power of Committee to frame bye-laws.

- The Bhilsa Ramlila Fair Committee may, with the approval of the Government, from time to time, frame bye-laws for regulating its procedure or for the management and control of the fair or for levying any fee or tax therein. Such bye-laws shall come into force on their publication in the Gazette.