Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Jharkhand - Subsection Section 28(2) in Jharkhand Academic Council Act, 2002 (2)No prosecution, suit or other proceeding shall lie against any officers of the Council for anything done or intended to be done in good faith under this Act.
