Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958 15. When large number of applications are expected (Cf. rule 35), the disbursing officer shall fix convenient centres for the receipt of the applications and the distribution of loans.
