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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3)(f) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(f)adjoining the wash room, a septics type latrine shall be provided for the sole use of the children in the creche and the same shall be kept clean in a sanitary condition.