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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(2)The strength of the posts of each category shall be such, as may sanctioned by the Government from time to time.Provided that, the Government may leave vacant or keep in abeyance or abolish any post, without thereby entitling any person to any compensation.