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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttarakhand - Subsection

Section 29(2) in Uttrarakhand Waqf Rules, 2017

(2)The elector on receiving the ballot paper, shall forthwith -
(a)proceed to the voting compartment;
(b)record his first, second, third and so on preference by writing numerical 1,2 and 3 and so on against the names of the contestants, he intends to give the preference; and
(c)insert the folded ballot paper into the specified ballot box.