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State of Meghalaya - Section

Section 53 in The Meghalaya Cinemas (Regulation) Rules

53. Film rewinding.

- All rewinding of films shall be done in a room apart from the enclosure and auditorium having no opening into the wall communicating to the auditorium, or public passage ways; and the same precautions as laid down for the projectors enclosure shall apply in the rewinding room also. The absolute minimum length of film shall be exposed at any time. The room shall be kept clean and a metal bin with a close fitting lid provided for film cuttings. Electric lights only shall be used in the rewinding room and any lamps in proximity to films shall be enclosed in a stout fitting preventing breakage of the lamp-bulb.