Kerala High Court
M/S.Himavarsha Kuries Private ... vs Maggi M.T on 31 July, 2025
2025:KER:57677
Company Claim No.226 of 2021
in
C.P.No.13 of 2014 :1:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
(Original Jurisdiction)
Present:
The Honourable Mr.Justice VIJU ABRAHAM
Thursday, the 31st day of July, 2025/9th Sravana, 1947
In the matter of the Companies Act, 1956
and
In the matter of M/s.Himavarsha Kuries Private Limited (In Liquidation)
CC No.226/2021 in Co. Pet. No.13/2014
Claimant:-
M/s.Himavarsha Kuries Private Limited (In Liquidation),
Represented by the Official Liquidator, High Court of Kerala,
Ernakulam.
Respondent:-
Maggi M.T.,
Marottikkal House,
Old Panchayath Road,
Puthur,
Thrissur - 680 014.
This Claim coming on for hearing on this day in the presence of
Smt.S.Jasmine, Standing Counsel for the Official Liquidator, this Court delivered
the following:-
2025:KER:57677
Company Claim No.226 of 2021
in
C.P.No.13 of 2014 :2:
VIJU ABRAHAM, J.
-- -- -- -- -- -- -- -- -- -- -- -- --
Company Claim No.226 of 2021
in
C.P.No.13 of 2014
-- -- -- -- -- -- -- -- -- -- -- -- --
Dated this the 31st day of July, 2025
JUDGMENT
Despite several opportunities granted, no steps have been taken for service of notice on the respondent. Therefore, the petitioner's claim is dismissed for non-prosecution.
Sd/-
VIJU ABRAHAM JUDGE sm/