Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Civil Courts Act, 1984

(2)While in charge of the office of the District Judge or the Additional District Judge or the senior-most judicial officer exercising civil powers as the case may be, subject to any rules which the High Court may make in this behalf, exercise any of the powers of the District Judge.