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Himachal Pradesh High Court

Nirmal Chander Negi vs . Harmit Singh & Ors. on 21 November, 2022

Author: Virender Singh

Bench: Virender Singh

Nirmal Chander Negi vs. Harmit Singh & Ors.

.

Civil Revision No. 91 of 2015 21.11.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.

Mr. Peeyush Verma, Advocate, for the respondents.

As jointly prayed for, list after four weeks.

(Virender Singh) Judge November 21, 2022 (Vinod) ::: Downloaded on - 21/11/2022 20:36:12 :::CIS