Himachal Pradesh High Court
Nirmal Chander Negi vs . Harmit Singh & Ors. on 21 November, 2022
Author: Virender Singh
Bench: Virender Singh
Nirmal Chander Negi vs. Harmit Singh & Ors.
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Civil Revision No. 91 of 2015 21.11.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. Peeyush Verma, Advocate, for the respondents.
As jointly prayed for, list after four weeks.
(Virender Singh) Judge November 21, 2022 (Vinod) ::: Downloaded on - 21/11/2022 20:36:12 :::CIS