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[Cites 0, Cited by 0] [Section 454(1)] [Section 454] [Entire Act]

Union of India - Subsection

Section 454(1)(c) in The Companies Act, 1956

(c)the names, residences and occupations of its creditors, stating separately the amount of secured and unsecured debts; and in the case of secured debts, particulars of the securities given, whether by the company or an officer thereof, their value and the dates on which they were given;