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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Mizoram - Subsection

Section 91(2) in Mizoram Police Act, 2011

(2)Any police officer of the rank of Superintendent of Police or above, subject to the rules made in this behalf, may award any of the following punishments to any non-gazetted police officer subordinate to him:
(a)reduction in pay;
(b)withholding of increment
(c)withholding of promotion;
(d)fine not exceeding one month's pay; or
(e)reprimand or censure.