Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Uttar Pradesh - Subsection Section 44(2) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019 (2)The grievances shall be submitted to District Ground Water Grievance Redressal Officer in such manner as may be prescribed.
