Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 360(4)] [Section 360] [Entire Act]

State of Kerala - Subsection

Section 360(4)(ii) in Kerala Municipality Act, 1994

(ii)if the proposed street does not conform to the provisions of the act, rules and bye-laws referred to in sub-section(2); or