Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 28 in The Bombay Dentists Rules, 1951 28. The amendment shall first be put to the vote; and if it be negatived a second amendment may be moved and shall be disposed of in the same way as the first amendment, and so on, until no future amendment is proposed.
