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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(m) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(m)"standard weight or measure" means a weight, measure or number which conforms to the standards established in relation thereto by or under the Central Act;