Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Section 2] [Entire Act] Union of India - Subsection Section 2(j) in The Indian Contract Act, 1872 (j)A contract which ceases to be enforceable by law becomes void when it ceases to be enforceable.
