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State of Gujarat - Section

Section 14 in The Ganpat University Act, 2005

14. Academic Council.

(1)The Academic Council of the University shall consist of the following members, namely.-
(i)the Director of the University, ex-officio, who shall be the Chairman of the Academic Council;
(ii)one eminent academician and one eminent professional to be nominated by the Board;
(iii)one external eminent academician and one eminent professional to be nominated by the Director;
(iv)two deans of the University by rotation to be nominated by the Director;
(v)one Professor from each discipline of the University by rotation to be nominated by the Director, and
(vi)the Registrar who shall be the non-member Secretary of the Council;
(2)The term of office of the members other than the ex-officio, member shall be three years.