Supreme Court - Daily Orders
B.Rama Raju vs Union Of India Ministry Of Finance ... on 10 January, 2017
Bench: Madan B. Lokur, Prafulla C. Pant
ITEM NO.4 COURT NO.5 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28394/2011
B.RAMA RAJU Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With interim relief and office report)
(For final disposal)
WITH
SLP(C) No. 28922/2011
Interim Relief and Office Report)
SLP(C) No. 29273/2011
Interim Relief and Office Report)
Date : 10/01/2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Mrs. Swati Bhardwaj, Adv.
M/s. Lawyer S Knit & Co
Mr. Raghenth Basant, Adv.
Ms. Aanchal Tikmani, Adv.
Mr. Mishal Johari, Adv.
Ms. Liz Mathew,Adv.
For Respondent(s) Mr. Arvind Kumar Sharma,Adv.
Mr. Tushar Mehta, ASG
Mr. Arijit Prasad, Adv.
Mr. D.L. Chidanand, Adv.
Mr. B.K. Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner, list the matters after ten weeks.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.01.10 16:49:45 IST Reason: (Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master