Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(1E)] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(1E)(b) in Tamil Nadu District Municipalities Act, 1920

(b)A person, absenting himself temporarily from his place of ordinary residence shall not, by reason thereof, cease to be ordinarily resident therein.