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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(8) in Andhra Pradesh Agricultural University Act, 1963

(8)[ The Vice-Chancellor shall give effect to the decisions of the authorities of the university taken in accordance with the powers conferred by or under this Act.] [As amended by the Andhra Pradesh Agricultural 'University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]