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Calcutta High Court

West Bengal Industrial Development ... vs Bla Projects Pvt Ltd (Formerly Banwari ... on 19 January, 2022

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

ODC-8
                                    IA GA 2 of 2022
                                    AP 549 of 2021
                           IN THE HIGH COURT AT CALCUTTA
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                    ORIGINAL SIDE

      WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
                               VERSUS
    BLA PROJECTS PVT LTD (FORMERLY BANWARI LAL AGARWALLA PVT LTD)

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR
     Date : 19th January, 2022.

                                                                         APPEARANCE:
                                                             Mr. S.N. Mukherjee,Sr. Adv.

                                                                  Mr. Joydip Kar,Sr. Adv.

            The Court :- This is a formal application for amendment of the prayers in

the petition. Mr. Kar, Senior Advocate appears on behalf of the respondent and

submits that the amendments sought are formal in nature and he does not oppose them. The Advocate General appears on behalf of the petitioner.

In view of the submissions made on behalf of the parties, thise application is allowed.

There shall be an order in terms of prayer (a) of the Notice of Motion. With the aforesaid directions, GA No. 2 of 2022 stands disposed of.

(RAVI KRISHAN KAPUR, J.) s.chandra