Calcutta High Court
West Bengal Industrial Development ... vs Bla Projects Pvt Ltd (Formerly Banwari ... on 19 January, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-8
IA GA 2 of 2022
AP 549 of 2021
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
VERSUS
BLA PROJECTS PVT LTD (FORMERLY BANWARI LAL AGARWALLA PVT LTD)
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 19th January, 2022.
APPEARANCE:
Mr. S.N. Mukherjee,Sr. Adv.
Mr. Joydip Kar,Sr. Adv.
The Court :- This is a formal application for amendment of the prayers in
the petition. Mr. Kar, Senior Advocate appears on behalf of the respondent and
submits that the amendments sought are formal in nature and he does not oppose them. The Advocate General appears on behalf of the petitioner.
In view of the submissions made on behalf of the parties, thise application is allowed.
There shall be an order in terms of prayer (a) of the Notice of Motion. With the aforesaid directions, GA No. 2 of 2022 stands disposed of.
(RAVI KRISHAN KAPUR, J.) s.chandra