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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(b) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

(b)Where no part of journey is performed by a conveyance provided at the expenses of the Government of India or the Government of Rajasthan or any other State Government or Local Fund, the following certificate shall be furnished, namely:-