Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(2) in Orissa Minor Minerals Concession Rules, 2004 (2)No persons shall transport or store or cause to be transported or stored any minor minerals for the purpose of selling or trading otherwise than in accordance with these rules.
