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Bombay High Court

Shalina Laborators Private Limited And ... vs Brawn Laboratories Ltd on 6 January, 2021

Author: K.R.Shriram

Bench: K.R.Shriram

                                               1/1                              7 IAL-5258-2020.doc




                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                        ORDINARY ORIGINAL CIVIL JURISDICTION

                       INTERIM APPLICATIOM (L) NO. 5258 OF 2020
                                         IN
                       COMMERCIAL (IP) SUIT (L) NO. 5255 OF 2020


Shalina Laboratories Pvt. Ltd. & Anr.                        ....Applicants/Plaintiffs

In The Matter Between

Shalina Laboratories Pvt. Ltd. & Anr.                        ....Plaintiffs
              V/s.
Brawn Laboratories Ltd.                                      ....Defendant
                                               ----

Mr. Hiren Kamod a/w Ms. Poonam Teddu i/b Mahesh Mahadgut for
Plaintiffs/Applicants.
Mr. Ashok Singh a/w Mr. Pravin Singh for Defendant.
Mr. Ajay B. Malvankar, Section Officer From Court Receiver Office present.

                                               ----

                                           CORAM : K.R.SHRIRAM, J.

DATED : 6th JANUARY 2021.

P.C. :

1. By consent stand over to 20th January, 2021 for filing consent terms as last chance.
2. Ad-interim relief, if any, to continue till next date.

(K.R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 07/01/2021 ::: Downloaded on - 06/02/2021 21:18:23 :::