Bombay High Court
Shalina Laborators Private Limited And ... vs Brawn Laboratories Ltd on 6 January, 2021
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 7 IAL-5258-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATIOM (L) NO. 5258 OF 2020
IN
COMMERCIAL (IP) SUIT (L) NO. 5255 OF 2020
Shalina Laboratories Pvt. Ltd. & Anr. ....Applicants/Plaintiffs
In The Matter Between
Shalina Laboratories Pvt. Ltd. & Anr. ....Plaintiffs
V/s.
Brawn Laboratories Ltd. ....Defendant
----
Mr. Hiren Kamod a/w Ms. Poonam Teddu i/b Mahesh Mahadgut for
Plaintiffs/Applicants.
Mr. Ashok Singh a/w Mr. Pravin Singh for Defendant.
Mr. Ajay B. Malvankar, Section Officer From Court Receiver Office present.
----
CORAM : K.R.SHRIRAM, J.
DATED : 6th JANUARY 2021.
P.C. :
1. By consent stand over to 20th January, 2021 for filing consent terms as last chance.
2. Ad-interim relief, if any, to continue till next date.
(K.R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 07/01/2021 ::: Downloaded on - 06/02/2021 21:18:23 :::