Supreme Court - Daily Orders
Manish Khandelwal vs Maharashtra State Police Complaint ... on 25 August, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.43 COURT NO.6 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)………………….. Diary No. 21969/2023
(Arising out of impugned final judgment and order dated 01-02-2023
in CRLWP No. 522/2021 passed by the High Court Of Judicature At
Bombay)
MANISH KHANDELWAL Petitioner(s)
VERSUS
MAHARASHTRA STATE POLICE COMPLAINT AUTHORITY & ORS. Respondent(s)
( IA No.162093/2023-CONDONATION OF DELAY IN FILING and IA
No.162098/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.162101/2023-EXEMPTION FROM FILING O.T. and IA
No.162094/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No.162099/2023-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.162096/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 25-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Bhavesh Parmar, Adv.
Mr. Rahul Gaikwad, Adv.
Ms. Nikita Abhyankar, Adv.
Mr. Aman Jhawar, Adv.
Ms. Garima Joshi, Adv.
Ms. Reshma Nair, Adv.
Mr. Anandh K, Adv.
Ms. Nishita Jagetia, Adv.
Ms. Iyer Shruti Gopal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Signature Not VerifiedIssue notice.
Digitally signed by SNEHA DAS Date: 2023.08.25 16:56:30 IST Reason:(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR