Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 97] [Entire Act] Union of India - Subsection Section 97(3) in The Employees' State Insurance Act, 1948 (3)Regulations made by the Corporation shall be published in the Gazette of India and thereupon shall have effect as if enacted in this Act.
