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[Cites 0, Cited by 0] [Section 89ECompensation(4)] [Section 89ECompensation] [Entire Act]

British India - Subsection

Section 89ECompensation(4)(a) in Bills of Exchange Act 1882

(a)references to an instrument include references to an instrument which has no legal effect (whether because it has been fraudulently altered or created, or because it has been discharged, or otherwise);