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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(i) in Tamil Nadu Assessment and Collection of Amount for Exemption of Buildings Rules, 2017

(i)Regularization Charges shall be collected as per the charges provided for various types of deviations in Annexure IA, IB and II along with collection of routine charges;