Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 631] [Entire Act] State of Haryana - Subsection Section 631(1) in Punjab Jail Manual (1)These rules apply to the whole of British India, inclusive of British Baluchistan, and the Sonthal Parganas.]
